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Rajasthan High Court - Jaipur

Aman Chaturvedi Son Of Satyendra ... vs Mansi Chaturvedi Wife Of Shri Aman ... on 17 November, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13059/2021

                                   Aman Chaturvedi Son Of Satyendra Chaturvedi
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mansi Chaturvedi Wife Of Shri Aman Chaturvedi Daughter Of
                                   Shri Govind Chaturvedi
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sanjay Yadav for Mr. Chitrank Sharma.

For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 17/11/2022 Counsel appearing on behalf of the petitioner submits that, the arguing counsel is not available today.

List after eight weeks.

(INDERJEET SINGH),J MG/146 (Downloaded on 25/12/2022 at 02:03:03 PM) Powered by TCPDF (www.tcpdf.org)