Rajasthan High Court - Jaipur
Aman Chaturvedi Son Of Satyendra ... vs Mansi Chaturvedi Wife Of Shri Aman ... on 17 November, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13059/2021
Aman Chaturvedi Son Of Satyendra Chaturvedi
----Petitioner
Versus
Mansi Chaturvedi Wife Of Shri Aman Chaturvedi Daughter Of
Shri Govind Chaturvedi
----Respondent
For Petitioner(s) : Mr. Sanjay Yadav for Mr. Chitrank Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 17/11/2022 Counsel appearing on behalf of the petitioner submits that, the arguing counsel is not available today.
List after eight weeks.
(INDERJEET SINGH),J MG/146 (Downloaded on 25/12/2022 at 02:03:03 PM) Powered by TCPDF (www.tcpdf.org)