Delhi High Court - Orders
Bayer Cropscience Aktiengesellschaft vs The Controller Of Patents on 13 April, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 7/2022
BAYER CROPSCIENCE AKTIENGESELLSCHAFT
..... Appellant
Through: Mr. Debashish Banerjee and
Mr. Ankush Verma, Advs.
versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr.Harish Vaidyanathan
Shankar, CGSC, Srish Kumar Mishra, Sagar
Mehlawat, Alexander Mathai Paikaday,
Advocates
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 13.04.2023 At joint request, re-notify on 11th July 2023.
C.HARI SHANKAR, J APRIL 13, 2023 ar Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:17.04.2023 11:34:50