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Delhi High Court - Orders

Bayer Cropscience Aktiengesellschaft vs The Controller Of Patents on 13 April, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                    $~1
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     C.A.(COMM.IPD-PAT) 7/2022
                          BAYER CROPSCIENCE AKTIENGESELLSCHAFT
                                                               ..... Appellant
                                       Through: Mr. Debashish Banerjee and
                                       Mr. Ankush Verma, Advs.

                                              versus

                          THE CONTROLLER OF PATENTS            ..... Respondent
                                      Through: Mr.Harish          Vaidyanathan
                                      Shankar, CGSC, Srish Kumar Mishra, Sagar
                                      Mehlawat, Alexander Mathai Paikaday,
                                      Advocates

                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                              ORDER

% 13.04.2023 At joint request, re-notify on 11th July 2023.

C.HARI SHANKAR, J APRIL 13, 2023 ar Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:17.04.2023 11:34:50