Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(6) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012 (6)In case, the School Bus is carrying exclusively girl students, there shall be a female attendant in the School Bus.
