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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2) in Shatabdi Anna Kalash Yojana Rules, 2011

(2)The panchayat level functionaries referred to in these rules shall include Angan Wadi Workers, ASHA workers, Panchayat Sachivs, revenue karmacharis, village level agriculture workers etc.