Bombay High Court
Vijay Amrit Sabhlok vs Deputy Commissioner Of Income Tax, ... on 24 November, 2021
Author: Amit B. Borkar
Bench: K. R. Shriram, Amit B. Borkar
1 903-WP 2099-21 @ Group.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2099 OF 2021
Palak Commodities Private Limited ] ... Petitioner
Versus
The Income Tax Officer, ]
ITO Ward 10(3)(1), Mumbai & Ors. ] ... Respondents
AND
WRIT PETITION NO.2332 OF 2021
AND
WRIT PETITION NO.2520 OF 2021
AND
WRIT PETITION NO.2754 OF 2021
AND
WRIT PETITION NO.1624 OF 2021
AND
WRIT PETITION NO.1626 OF 2021
AND
WRIT PETITION NO.1628 OF 2021
AND
WRIT PETITION NO.1629 OF 2021
AND
WRIT PETITION NO.1632 OF 2021
AND
WRIT PETITION NO.1633 OF 2021
AND
WRIT PETITION NO.1670 OF 2021
AND
WRIT PETITION NO.1746 OF 2021
AND
WRIT PETITION NO.1755 OF 2021
AND
WRIT PETITION (L) NO.15837 OF 2021
AND
WRIT PETITION (L) NO.15856 OF 2021
AND
WRIT PETITION (L) NO.16007 OF 2021
URS 1 of 3
Digitally signed
UMESH by UMESH
RAMESH
RAMESH SHINDE
SHINDE Date: 2021.11.25
17:20:13 +0530
2 903-WP 2099-21 @ Group.odt
AND
WRIT PETITION (L) NO.16207 OF 2021
AND
WRIT PETITION (L) NO.16213 OF 2021
AND
WRIT PETITION (L) NO.16220 OF 2021
AND
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7925 OF 2021
AND
WRIT PETITION NO.7928 OF 2021
AND
WRIT PETITION NO.7944 OF 2021
Mr. Jas Sanghavi i/b PDS Legal for Petitioner in WP 2099/2021.
Mr. Suyog Bhave i/b Mr. Sudhanva Bedekar for Petitioner in WP
2520/2021.
Mr. Jeet Kamdar i/b Mr. Sameer Dalal for Petitioner in WP 1624/2021,
WP 1626/2021, WP 1628/2021, WP 1629/2021, WP 1632/2021 & WP
1633/2021.
Mr. Ashwin Jain i/b Ms. Radha Halbe for Petitioner in WP 1670/2021.
Mr. Rahul Hakani i/b Ms. Niyati Hakani for Petitioner in WP 1746/2021,
WPL 15837/2021, WPL 15856/2021 & WPL 16007/2021.
Mr. Ashwin Jain i/b Devendra H. Jain for Petitioner in WP 1755/2021.
Mr. Ranit Basu for Petitioner in WP 2332/2021 & WP 2754/2021.
Mr. Madhur Agrawal i/b Mr. Atul K. Jasani for Petitioner in WPL
16207/2021, WPL 16213/2021 & WPL 16220/2021.
Mr. Suresh Kumar for Respondents in WP 2099/2021, WPL 16007/2021,
WPL 16207/2021 & WPL 16213/2021.
Mr. Sham V. Walve a/w Mr. Pritish Chatterjee for Respondents - Revenue
in WP 2520/2021, WP 1624/2021, WP 1626/2021, WP 1628/2021, WP
1629/2021, WP 1632/2021, WP 1633/2021, WP 1670/2021, WP
1746/2021, WP 1755/2021, WPL 15856/2021 & WPL 16220/2021.
URS 2 of 3
3 903-WP 2099-21 @ Group.odt
CORAM :- K. R. SHRIRAM &
AMIT B. BORKAR, JJ.
DATE :- 24 NOVEMBER, 2021 P. C. :-
1. Stand over to 02/12/2021.
2. In all the matters listed today, ad-interim order, if any, to continue till the next date. Where there is no ad-interim order, the notice is stayed till the next date.
(AMIT B. BORKAR, J.) (K. R. SHRIRAM, J.) URS 3 of 3