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Bombay High Court

Vijay Amrit Sabhlok vs Deputy Commissioner Of Income Tax, ... on 24 November, 2021

Author: Amit B. Borkar

Bench: K. R. Shriram, Amit B. Borkar

                                                                1         903-WP 2099-21 @ Group.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                               WRIT PETITION NO.2099 OF 2021


                            Palak Commodities Private Limited       ]   ... Petitioner

                                  Versus

                            The Income Tax Officer,                 ]
                            ITO Ward 10(3)(1), Mumbai & Ors.        ]   ... Respondents


                                                           AND
                                             WRIT PETITION NO.2332 OF 2021
                                                           AND
                                             WRIT PETITION NO.2520 OF 2021
                                                           AND
                                             WRIT PETITION NO.2754 OF 2021
                                                           AND
                                             WRIT PETITION NO.1624 OF 2021
                                                           AND
                                             WRIT PETITION NO.1626 OF 2021
                                                           AND
                                             WRIT PETITION NO.1628 OF 2021
                                                           AND
                                             WRIT PETITION NO.1629 OF 2021
                                                           AND
                                             WRIT PETITION NO.1632 OF 2021
                                                           AND
                                             WRIT PETITION NO.1633 OF 2021
                                                           AND
                                             WRIT PETITION NO.1670 OF 2021
                                                           AND
                                             WRIT PETITION NO.1746 OF 2021
                                                           AND
                                             WRIT PETITION NO.1755 OF 2021
                                                           AND
                                            WRIT PETITION (L) NO.15837 OF 2021
                                                           AND
                                            WRIT PETITION (L) NO.15856 OF 2021
                                                           AND
                                            WRIT PETITION (L) NO.16007 OF 2021

                            URS                                                                1 of 3
         Digitally signed
UMESH    by UMESH
         RAMESH
RAMESH   SHINDE
SHINDE   Date: 2021.11.25
         17:20:13 +0530
                                    2              903-WP 2099-21 @ Group.odt


                               AND
                WRIT PETITION (L) NO.16207 OF 2021
                               AND
                WRIT PETITION (L) NO.16213 OF 2021
                               AND
                WRIT PETITION (L) NO.16220 OF 2021

                              AND
                  CIVIL APPELLATE JURISDICTION
                  WRIT PETITION NO.7925 OF 2021
                              AND
                  WRIT PETITION NO.7928 OF 2021
                              AND
                  WRIT PETITION NO.7944 OF 2021


Mr. Jas Sanghavi i/b PDS Legal for Petitioner in WP 2099/2021.

Mr. Suyog Bhave i/b Mr. Sudhanva Bedekar for Petitioner in WP
2520/2021.

Mr. Jeet Kamdar i/b Mr. Sameer Dalal for Petitioner in WP 1624/2021,
WP 1626/2021, WP 1628/2021, WP 1629/2021, WP 1632/2021 & WP
1633/2021.

Mr. Ashwin Jain i/b Ms. Radha Halbe for Petitioner in WP 1670/2021.

Mr. Rahul Hakani i/b Ms. Niyati Hakani for Petitioner in WP 1746/2021,
WPL 15837/2021, WPL 15856/2021 & WPL 16007/2021.

Mr. Ashwin Jain i/b Devendra H. Jain for Petitioner in WP 1755/2021.

Mr. Ranit Basu for Petitioner in WP 2332/2021 & WP 2754/2021.

Mr. Madhur Agrawal i/b Mr. Atul K. Jasani for Petitioner in WPL
16207/2021, WPL 16213/2021 & WPL 16220/2021.

Mr. Suresh Kumar for Respondents in WP 2099/2021, WPL 16007/2021,
WPL 16207/2021 & WPL 16213/2021.

Mr. Sham V. Walve a/w Mr. Pritish Chatterjee for Respondents - Revenue
in WP 2520/2021, WP 1624/2021, WP 1626/2021, WP 1628/2021, WP
1629/2021, WP 1632/2021, WP 1633/2021, WP 1670/2021, WP
1746/2021, WP 1755/2021, WPL 15856/2021 & WPL 16220/2021.

URS                                                                    2 of 3
                                      3               903-WP 2099-21 @ Group.odt


                                     CORAM :-      K. R. SHRIRAM &
                                                   AMIT B. BORKAR, JJ.
                                     DATE     :-   24 NOVEMBER, 2021

P. C. :-


1. Stand over to 02/12/2021.

2. In all the matters listed today, ad-interim order, if any, to continue till the next date. Where there is no ad-interim order, the notice is stayed till the next date.





(AMIT B. BORKAR, J.)                                 (K. R. SHRIRAM, J.)




 URS                                                                      3 of 3