Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953 14. No business shall be transacted at an adjourned meeting except the business left over at the meeting when it was adjourned.
