Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 12 February, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.24 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in FO No. 25337/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR. Petitioner(s)
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent(s)
Date : 12-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. C.A. Sundaram, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s)
Mr. Pallav Mongia, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 26.02.2019.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.02.13 17:56:06 IST Reason: