Bombay High Court
Rohan J. Tiwari And 4 Ors vs Suraj Kavale, City Survey Officer, ... on 3 December, 2021
Bench: A. A. Sayed, S. G. Dige
1/1 DTP.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY O.O.C.J COMMON ORDER FOR THE BALANCE BOARD CORAM : A. A. SAYED & S. G. DIGE, JJ 3rd December 2021 P.C.:
Due to paucity of time, rest of the matters are adjourned as follows:
Sr. No. Adjourned to
24 17/12/2021
26,27,33,34,36,37,39,41,42,44 to 07/01/2022
47,50 & 51
2. If in any of the above matters, ad-interim relief is operative till today, the same will continue to operate till the next date. If ad-interim relief is not granted for a limited period, the said orders will remain unaffected.
(S. G. DIGE, J.) (A. A. SAYED, J.) Lata Panjwani, P.S. 1/1 ::: Uploaded on - 04/12/2021 ::: Downloaded on - 05/12/2021 01:27:01 :::