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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(c) in The Orissa Revenue Administration (Units) Act, 1963

(c)save as otherwise provided in this Act any other law or any rule, regulation, order or notification having the force of law corresponding to any of the provisions of this Act or repugnant thereto shall stand repealed; and