Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs Ntpc Limited on 20 March, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 99/2021 & EX.APPL.(OS) 670/2021 &
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate
(Through VC)
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. Sanjay Jain, ASC with Mr.
Ojusya Joshi and Mr. Yuvraj,
Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 20.03.2023 Learned counsel appearing on behalf of the judgement debtor prays for an adjournment.
Learned counsel appearing on behalf of the decree holder has no objection to the same.
At request, list on 10th April, 2023.
CHANDRA DHARI SINGH, J MARCH 20, 2023 gs/ak Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:21.03.2023 18:41:26