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[Cites 0, Cited by 0] [Section 30(7)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(7)(b) in The United Provinces Tenancy Act, 1939

(b)beyond the thirtieth day of June next following the expiry of two years after the cessation of such service of landlord, permanent tenure-holder or under-proprietor, as the case may be.