Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(5) in The Gujarat Agricultural Produce Markets Act, 1963 (5)Every market committee shall be deemed to be established under this section with effect from the date on which it is duly constituted for the first time under Section 11.
