Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 131] [Entire Act] Union of India - Section Section 67 in The Factories Act, 1948 67. Prohibition of employment of young children.— No child who has not completed his fourteenth year shall be required or allowed to work in any factory.
