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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Information Technology (Recognition of Foreign Certifying Authorities Operating under a Regulatory Authority) Regulations, 2013

(4)The Controller shall enter into a memorandum of understanding with each recognized regulatory authority mentioned in sub-regulation (3) for the purposes of these regulations.