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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)No educational institution situated within the University area shall save with the sanction of the State Government and the University be associated in any way with or seek admission to any privileges of any other University established by law.