Allahabad High Court
Soniya vs State Of U.P. on 22 September, 2023
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:184290 Court No. - 65 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35196 of 2023 Applicant :- Soniya Opposite Party :- State of U.P. Counsel for Applicant :- A.C.Srivastava,Vinod Kumar Tripathi Counsel for Opposite Party :- G.A.,Sunil Kumar Yadav,Yashpal Yadav Hon'ble Rajeev Misra,J.
1. The bail application of applicant-Soniya is allowed.
2. For orders, see order of date passed in Criminal Misc. Bail Application No. 35175 of 2023 (Tabassum Vs. State of U.P.).
Order Date :- 22.9.2023 Vinay