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[Cites 0, Cited by 0] [Section 157(3)] [Section 157] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 157(3)(ii) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(ii)No person shall let obstruction remain on any public street or dig or in any way damage, destroy, encroach upon or change the situation or shape, of any road, fence, culvert, drain or boundary stone.