Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280B] [Entire Act] Union of India - Subsection Section 280B(ii) in Finance Act, 2012 (ii)which has not been designated as a Special Court may continue to try such offence pending before it till its disposal;
