Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(4) in Andhra Pradesh Chit Funds Act, 1971 (4)the dates of commencement and termination of the chit;Provided that no chit shall, except with the permission of the Government, extend in duration for a period of more than five years;
