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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(iii) in Punjab Cinemas (Regulation) Rules, 1952

(iii)[ The building shall have a roof. All ceilings and panelling shall be made of fire-resisting material or from compressed or synthetic material treated against flaming which has been certified by the Executive Engineer to be suitable for the purpose intended.] [Substituted vide Punjab Government notification, dated 16.9.1956.].