Bombay High Court
M.V. Priyamvadan vs V. M. Salgaocar And Bro. Ltd. on 16 December, 2025
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION Appeal (L) No. 25702/2025 Perused Praecipe dated 16.12.2025 submitted by ld. Advocate for the appellant and contents mentioned therein.
Considering contents of praecipe, by way of super last chance, time granted to the appellant to remove office objections on the Appeal and get the same registered and/or numbered is extended till 23.12.2025, failing Appeal to stand rejected for non-compliance of office objections under O.S.Rule 986.
Date : 16.12.2025 Prothonotary and Senior Master
Digitally
signed by
RAJEEV
RAJEEV VIJAY
VIJAY ACHARYA
ACHARYA Date:
2025.12.16
14:50:18
+0530
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