Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(e) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(e)a request for an inspection of the crew accommodation has been made to the Central Government to a competent authority by or on behalf of the owner of the ship or of any organization which appears to the Central Government to be most representative of the owners of Indian ships or of the semen concerned : or