Andhra Pradesh High Court - Amravati
Sheik Sumayya vs The State Of Andhra Pradesh, on 2 November, 2020
Author: M.Venkata Ramana
Bench: M.Venkata Ramana
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (Special Original Jurisdiction) . " an MONBAY, THE SECOND DAY OF NOVEMBER TWO THOUSAND AND TWENTY :PRESENT: / THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA WRIT PETITION NO: 20216 OF 2020 , Between: 4. Sheik Sumayya, S/o.Sheik Yakub Saheb, Aged about 19 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 2. Duwada Umamaheswari, D/o.Venkata Rama Chowdari, Aged about 19 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 3. P.M.N.Jyothirmai, D/o.Satyanarayana, Aged about 19 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 4. Mogasala Vanitha Sri, D/o.Krishna, Aged about 19 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Juni, East Godavari District. 5. Yadla Anusha, D/o.Jagadeswara Rao, Aged about 35 years, Occ. Student, C/o.Siddartha College. of Elementary Teacher Education, Tuni, East Godavari District. . 6. Bhallampudi Sarada, D/o.Srinivas, Aged about 19 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 7. Kotipalli Anantha Lakshmi, D/o.Govinda Raju, Aged about 21 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 8 Kollu Lakshmi Bhavani, D/o.K.Verababu, Aged about 20 years, Occ. Student, Clo. Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. . 9. Devavarapu Sai Krishna veni, D/o.D.Venkataramana, Aged about 20 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 40.Sambaru Harsha Priyanka, D/o.Satyanarayana, Aged about 20 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 11.Dailapalli Naga Srija, D/o.Babji, Aged about 20 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 42.Kanda Swathi, D/o.K.Govind, Aged about 26 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 13.Sangana Naga Varalakshmi, D/o.Vishnu Murthy, Aged about 20 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 14.Pedada Dara Babu, S/o.P.Rambabu, Aged about 23 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 45.Machavarapu Padmini, D/o.Sivaram, Aged about 19 years, Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. ' 46. Jakkala Lathasri, D/o.Jakkala Veeranna, Aged about 19 years, Occ. Student, Clo.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. 47.Atti Bhuvaneswari, D/o.Ramana, Aged about 30 years; Occ. Student, C/o.Siddartha College of Elementary Teacher Education, Tuni, East Godavari District. Petitioners AND 4. The State of Andhra Pradesh, Rep. by its Principal Secretary, School Education Department, Secretariat Buildings, Secretariat, Velagapudi, Guntur District 2. The State Council for Education Research and Training (SCERT), Rep. by its Director, lbrahimpatnam, Vijayawada, Amaravathi, A.P. 3. The Commissioner and Director of School Education, Ibrahimpatnam, Vijayawada, Krishna District. 4. The Convener DEECET 2018, Rep. by its Additional Director for School Education and A.P. State Library, Managing, Guntur, A.P. 5. The Director of Government Examinations, The Director of Government Examinations, Opp. to Andhra Hospital, Vijayawada, Krishna District. 6. Siddartha College of Elementary Teacher Education (0414), Rep.by Correspondent K.N.V.Ranga Rao S/o.Bapiraju Dr.Durga das Street, Tuni Tuni
Mandal East Godavati District, AP Respondents WHEREAS 1 the Petitioners above named through their Advocate Smt.Y.Anupama Devi presented this Petition under Article 226 of the Constitution of India praying-that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue a writ order or directions more particularly one in the nature of Writ of Mandamus declaring the inaction of the 1st respondent not Considering the Representation of the petitioners and Sth respondents not Accepting the 1st year D.Ed Examination Fee from the petitioners and not issued Hall-Tickets for writing 1st year D.Ed., Examination held on 5-11-2020 to 11-11-2020 by Press/Media Note Rc.No.18/Cl-1/2020 dated 28-10-2020 as being illegal, arbitrary, improper, unjust and violation of Articles 14,19,(1)(g) against Rules of Law, discriminatory, violative of Principles of natural justice, contrary to settled principles of law and consequently direct the respondents forthwith ratifying the petitioners names accepting the Examination Fee online from the petitioners for 1st year (2018-2020 batch) to issue Hall-Tickets through 6th respondent college for appearing ist year D.Ed., Examination held on 5-11-2020 to 41-11-2020;
AND WHEREAS the High Court upon perusing the petition and affidavit filed herein and upon hearing the arguments of Smt.Y.Anupama Devi Advocate for the Petitioners and of learned Additional Advocate General for Respondent Nos.1 to 5, directed issue of notice to the Respondents herein to show cause as to why this WRIT PETITION should not be admitted.
You viz:
1. The Principal Secretary, School Education Department, State of Andhra Pradesh, Secretariat Buildings, Secretariat, Velagapudi, Guntur District
2. The Director, State Council for Education Research and Training (SCERT), lbrahimpatnam, Vijayawada, Amaravathi, A.P.
3. The Commissioner and Director of School Education, Ibrahimpatnam, Vijayawada, Krishna District.
4. The Additional Director for Schoo! Education and A.P. State Library, Managing, Convener DEECET 2018, Guntur, A.P.
5. The Director of Government Examinations, The Director of Government Examinations, Opp. to Andhra Hospital, Vijayawada, Krishna District.
6. K.N.V.Ranga Rao S/o.Bapiraju, Correspondent, Siddartha College of Elementary Teacher Education (0414), Dr.Durga das Street, Tuni, Tuni Mandal, East Godavati District, AP are directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the affidavit filed therewith (copy enclosed) this WRIT PETITION should not be admitted before 17.11.2020, on which date the case stands posted for hearing.
IA NO: 1 OF 2020 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondents forthwith ratifying the petitioners names accepting the Examination Fee online from the petitioners for 1st year (2018-2020 batch) to issue Hall-Tickets through 6th respondent college for appearing 1st year D.Ed., Examination held on 5-11-2020 to 11-11-2020 by Press/Media Note Rc.No.18/CI-1/2020, dated 28-10-2020, pending disposal of the Writ Petition No.20216 of 2020, on the file of the High Court.
THE COURT MADE THE FOLLOWING ORDER:
Notice before admission.
Learned Government Pleader representing learned Additional Advocate General takes notice for the respondents. List the matter along with I.A.No.1 of 2020, after two weeks, for counter. en Sd/- P. VENKATA RAMANA ASSISTANT REGISTR | -- 1% nak ITTRUE COPY!I/ | For ASSISTANTVREGISTRAR To,
1. The Principal Secretary, School Education Department, State of Andhra Pradesh, Secretariat Buildings, Secretariat, Velagapudi, Guntur District
2. The Director, State Council for Education Research and Training (SCERT), lbrahimpatnam, Vijayawada, Amaravathi, A.P.
3. The Commissioner and Director of School Education, lbrahimpatnam, Vijayawada, Krishna District.
4. The Additional Director for School Education and A.P. State Library, Managing, Convener DEECET 2018, Guntur, A.P.
5. The Director of Government Examinations, The Director of Government
- Examinations, Opp. to Andhra Hospital, Vijayawada, Krishna District.
6. K.N.V.Ranga Rao S/o.Bapiraju, Correspondent, Siddartha College of Elementary Teacher Education (0414), Dr.Durga das Street, Tuni, Tuni Mandal, East Godavati District, AP (by RPAD- along with a copy of petition and affidavit) One CC to Smt.Y.Anupama Bevi Advocate [OPUC] Two CCs to GP for SchootEducation, High Court Of Andhra Pradesh. [OUT] One spare copy © ON SRL HIGH COURT MVRJ DATED:02/1 1/2020 NOTE: LIST THE MATTER ALONG WITH 1.A.NO.1 OF 2020, AFTER TWO WEEKS, FOR COUNTER .
NOTICE BEFORE ADMISSION ~ WP.No.20216 of 2020 21 NOV ay