Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 390] [Entire Act] Union of India - Subsection Section 390(1) in The Income Tax Act, 2025 (1)The tax on income shall be payable as per this Chapter by way of––(a)deduction or collection at source; or(b)advance payment; or(c)payment under section 392(2)(a).
