Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Kerala - Subsection Section 89(xxiv) in Kerala Factories Rules, 1957 (xxiv)One copy of the first aid leaflet mentioned in Appendix II to the Kerala Factories Rules, 1957 issued by the Directorate General of Factory Advice Service and Labour Institutes, Bombay.
