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Supreme Court - Daily Orders

Union Of India vs Santosh Wadhwa, Scientist-E . on 18 July, 2016

Author: Kurian Joseph

Bench: Kurian Joseph

     ITEM NO.30                                      COURT NO.11                          SECTION XIV

                                        S U P R E M E C O U R T O F               I N D I A
                                                RECORD OF PROCEEDINGS

     Petition(s)                    for    Special      Leave       to   Appeal    (C)......CC         No(s).
     7196/2016

     (Arising out of impugned final judgment and order dated 19/12/2014
     in WPC No. 9059/2014 passed by the High Court of Delhi at New
     Delhi)

     UNION OF INDIA AND ORS.                                                              Petitioner(s)

                                                               VERSUS

     SANTOSH WADHWA, SCIENTIST-E AND ORS.                                                 Respondent(s)

     (Office report for directions)

     Date : 18/07/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                                               [IN CHAMBERS]

     For Petitioner(s)                         Mr. D. S. Mahra,Adv.
                                               Mr. Deepak Tyagi, Adv.

     For Respondent(s)                         Mr. Anis Ahmed Khan,Adv.
                                               Mr. R.K. Kapoor, Adv.


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Three weeks' time is granted to learned Counsel for the petitioners to comply with the office report dated 17.05.2016, failing which the Special Leave Petition shall stand dismissed without further reference to the Court.

Any application for restoration shall be entertained only on payment of costs of Rs. 1,000/- to be deposited with the Supreme Court Legal Services Committee.

Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2016.07.20 10:53:54 IST Reason:
                            (Jyoti Gupta)                                       (Renu Diwan)
                              SR. P.A.                                           COURT MASTER