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State of Uttar Pradesh - Section

Section 257 in Rules under the United Provinces Excise Act, 1910

257. Forms.

- Rules in Section XVIII, Chapter III, relating to the supply of forms to the Collector's office shall apply mutatis mutandis, to the supply of forms to the Assistant Excise Commissioners and to the officers of the Excise Department within the charge who are supplied with forms by him.Section XXIII-Departmental ApparatusI-Hydrometers and Thermometers