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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(a) in The M.P. State Warehousing Corporation Rules, 1971

(a)Where he resides at a place outside a radius of five miles from the place at which the meeting of the Corporation is held be entitled to-
(i)travelling allowance for the journeys to and from the place where such meeting is held at the rates as are admissible to a government servant of the first grade under the Madhya Pradesh Travelling Allowance Rules;
(ii)daily allowance at the rate of Rs. 15/- per day if the meeting is held at any other place;