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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(9) in The Haryana Electricity Reform Act, 1997

(9)If so indicated in the terms of a licence, the grant of a licence under this Section to a person shall not in any way hinder or restrict the grant of a licensee to another person within the same area of supply for a like purpose, the license shall not claim any exclusivity.