Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39K(1)] [Section 39K] [Entire Act]

State of Karnataka - Subsection

Section 39K(1)(b) in Karnataka Co-Operative Societies Act, 1959

(b)fraudulently defaces, destroys or removes any list, notice or other document affixed by or under the authority of a returning officer; or