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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(7) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(7)The Chairperson or any Member as the Chairperson may designate for the purpose shall be entitled to call for the petition presented by the party and give such directions regarding the presentation and acceptance of the petition as he considers appropriate.