Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(c) in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976 (c)between Central Government offices situated in Region "A" other than those specified in clause (a) or clause (b), shall be in Hindi;
