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State of Tamilnadu - Section

Section 17 in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

17. Allowances of the members of Town Vending Committee.

- The allowances payable to the members of a Town Vending Committee, who do not hold any office of profit, shall be Rs.1000/- (Rupees one thousand only) for attending a meeting of the Town Vending Committee. He shall be paid from the general fund of the local body concerned.