Madhya Pradesh High Court
Royal Sundaram Alliance Insurance ... vs Smt.Sabina Begum on 3 May, 2016
1 M.A.463/2008
03.05.2016
Shri Kamal S. Rochlani, counsel for the appellant.
Shri Arun Sharma,counsel for the respondent No.1
to 6.
Counsel for the parties submits that this matter be placed before next Lok Adalat.
Accordingly, the office is directed to list this case before the next Lok Adalat.
(S.A. Dharmadhikari)
mani Judge