Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Gujarat - Subsection Section 49(2) in Kamdhenu University Act, 2009 (2)On a direction by the Board in that behalf, it shall he the duty of the inspection committee constituted by it to inspect an affiliated college or a recognised institution and to make a report to the Board.
