Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Telangana - Subsection Section 38(c) in Professor Jayashankar Telangana State Agricultural University Act, 1963 (c)the methods of election in respect of the Authorities and the manner of resolving the disputes in respect thereof;
