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[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in THE PAYMENT OF GRATUITY ACT, 1972

(k)[ "notification" means a notification published in the Official Gazette and the expression "notified" shall be construed accordingly] [Substituted by Act No. 12 of 2018, dated 28.3.2018.]