Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 81] [Entire Act] State of Odisha - Subsection Section 81(1) in The Orissa Tenancy Act, 1913 (1)Where rent is taken by appraisement of the produce, the tenant shall be entitled to the exclusive possession of the produce.
