Allahabad High Court
Rajendra Prasad Saxena vs State Of U.P. And 2 Others on 24 November, 2021
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 16058 of 2021 Petitioner :- Rajendra Prasad Saxena Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ashok Kumar Lal Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
As prayed by learned Standing Counsel for the respondents, put up as fresh on 12 January, 2022 to enable him to seek instructions in the matter.
Order Date :- 24.11.2021 nd