Section 43(8)(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

[Cites 0, Cited by 0] [Section 43(8)] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(8)(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(d)An advance shall not, except for special reasons, be granted until atleast 12 months after the final repayment of all previous advances together with interest unless the amount already advanced does not exceed two-third of the amount admissible under Statute 43 (2) (a) :

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State of Chattisgarh - Subsection

Section 43(8)(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987