Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] Union of India - Subsection Section 52(a) in Motor Vehicles Act, 1939 (a)the type and carrying capacity of the vehicle [or each of the vehicles] [Inserted by section 46, Act 100 of 1956, (w.e.f. 16-2-1957).];
