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State of West Bengal - Section

Section 380 in The Calcutta Municipal Corporation Act, 1980

380. Municipal Commissioner may close street in which work in progress. -

(1)The Municipal Commissioner may, when any such work as aforesaid or any work, which may lawfully be executed in any street, is in progress, direct that such street shall be wholly or partially closed to traffic or to traffic of such description as he may think fit, and shall set up in a conspicuous position an order prohibiting traffic to the extent so directed, and fix such bars, chains or posts across or in the street as he may think proper for preventing or restricting the traffic therein.
(2)No person shall, without the permission of the Municipal Commissioner or without any other lawful authority, remove any bar, chain or post so fixed or infringe any order prohibiting traffic so set up.