Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(4) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(4)The appeal shall be decided by the Lt. Governor or by the officer duly authorised by him in this behalf after giving reasonable opportunity of being heard to the parties.