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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(1)(c) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(c)affecting the qualifications and emoluments of teachers of the Vishwavidyalaya paid by the Vishwavidyalaya, unless a draft of the same has been proposed by the Academic Council.