Tripura High Court
Parimal Das vs The State Of Tripura & Others on 25 April, 2018
Bench: Ajay Rastogi, S. Talapatra
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HIGH COURT OF TRIPURA
AGARTALA
Crl. A. (J) No.18/2018
Parimal Das
----Appellant(s)
Versus
The State of Tripura & Others.
----Respondent(s)
For Appellant(s) : Mr. S. Kar Bhowmik, Advocate. For Respondent(s) : Mr. Babul Chowdhury, P. P. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE S. TALAPATRA Order 25/4/2018 Heard. Admit.
Call for the records.
The Registry may prepare the mini paper book. Application for suspension of sentence will be taken up for hearing when the lower court record is received and the main appeal be listed for hearing on its priority.
JUDGE CHIEF JUSTICE d. dey.