Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(c) in Atomic Energy (Radiation Protection) Rules, 2004

(c)the exposure of humans for bio-medical research is carried out only on healthy volunteers with their prior consent in writing. The methodology, the number of volunteers and the radiation dose they are subjected to shall be reviewed by the ethical review committee constituted by the employer; and