Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The Board shall award the certificates of passing to the successful candidates of secondary and higher secondary school certificate examinations in the specified form indicating therein-
(a)the name of the candidate;
(b)date of birth;
(c)seat number of the candidate;
(d)school index number;
(e)subjects offered;
(f)the grade secured by the candidate.