Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 11 November, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~30 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021
NTPC LTD .....Petitioner
Through: Mr. Sanjay Jain, Sr. Adv. with Mr. R.
K. Joshi, Mr. Ojusya joshi, Ms.
Harshita, Advs.
versus
DRIPLEX WATER ENGINEERING PVT. LTD .....Respondent
Through:
31
+ OMP (ENF.) (COMM.) 99/2021 & EX.APPL.(OS) 670/2021,
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Decree Holder
Through:
versus
NTPC LIMITED .....Judgement Debtor
Through: Mr. Sanjay Jain, Sr. Adv. with Mr. R.
K. Joshi, Mr. Ojusya joshi, Ms.
Harshita, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.11.2025 List for further hearing on 03.02.2026.
JASMEET SINGH, J NOVEMBER 11, 2025/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2025 at 21:20:48