Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 48(1)] [Section 48] [Entire Act] State of Karnataka - Subsection Section 48(1)(d) in The Karnataka State Law University Act, 2009 (d)the conduct of examination of the University and the conditions subject to which students shall be admitted to such examinations;