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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(e) in Bihar Education Code, 1961

(e)The School Examination Board shall, as far as possible, frame rules regarding the medium of examination of non-language subjects in conformity with the general policy enunciated above and in the case of private candidates grant necessary facilities.